Section 2(1) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011
(1)In these rules, unless the context otherwise required,-(a)"Act" means the Haryana Dholidar. Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Act, 2010 (Act 1 of 2010);(b)"Annexure" means Annexures annexed to these rules;(c)"section" means section of the Act.
