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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4)(iv) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(iv)In case of Water Users Association, not exceeding four to be drawn for each Sub-Committee from out of landholders with voting rights.