Section 13(4) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(4)(i)A Convener, who shall be a member of the Managing Committee other than the Chairman/President.(ii)In case of a Project Committee, members not exceeding four to be selected for each Sub-Committee from Presidents of Water Users Association in that Project.(iii)In case of Distributory Committee, members not exceeding four shall be selected for each Sub-Committee from the general body of the Distributory Committee or from the Territorial Constituencies of Water Users Associations within its jurisdiction;(iv)In case of Water Users Association, not exceeding four to be drawn for each Sub-Committee from out of landholders with voting rights.
