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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Telangana - Subsection

Section 107(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)an election is to be held for the office(s) of Sarpanch / Member(s) in the ................................. Gram Panchayat in ................. Mandal Praja Parishad.