Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Telangana - Subsection

Section 107(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)
(a)an election is to be held for the office(s) of Sarpanch / Member(s) in the ................................. Gram Panchayat in ................. Mandal Praja Parishad.
(b)Total number of members inclusive of Sarpanch in the Gram Panchayat are: .........
(c)Reservation particulars for the office of Sarpanch: ...............................................................
(d)Reservation particulars for the offices of Ward Members:
Category Ward Nos.
ST(Women)  
ST(General)  
SC (Women)  
SC (General)  
BC (Women)  
BC(General)  
General (Women)  
General (Unreserved)