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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(iia) in The Bureau of Indian Standards Rules, 2018

(iia)[ Joint Secretary to the Government of India in the Ministry or Department having administrative control of the Bureau] [Inserted by Notification No. G.S.R. 382(E), 29.5.2019 (w.e.f. 25.6.2018).].