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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)whose land is converted into another class of land in the circumstances , described in [section 11-A] [This word and figures were substituted for the word and figures 'section 11' by Maharashtra 21 of 1975, Section 6(3)(b).],