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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(5)(c) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(c)The Selection Committee shall select a panel of eligible persons for each vacancy and recommend the same to the Government within fifteen days from the date of reference made.