Section 31 in The Greater Noida Industrial Development Area Building Regulations, 1992
31. Means of access.
- No buildings shall be erected so as to deprive any other building of the means of access for building identified in Regulation 6 (2) (ii), the following provisions of means of access shall be ensured :(a)The width of the main street to which the building abuts shall not be less than 12 mtrs.(b)A buildings shall abut on a street or streets or open spaces directly connected from the street by a hard surface approach, width of which is not less than 12 mtrs.(c)If there are any bends or curves on the approach road, a sufficient width shall be provided at the curve to enable the fire appliances to turn the turning circles being at least of 12 mtrs. radius.
