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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)A buildings shall abut on a street or streets or open spaces directly connected from the street by a hard surface approach, width of which is not less than 12 mtrs.