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[Cites 1, Cited by 10]

Bombay High Court

Birla Precision Technologies Ltd And ... vs Mohanlal Bhagwandas Shirwayya on 9 October, 2018

Author: S.S. Jadhav

Bench: S.S. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (WRIT PETITION) NO. 114 OF 2018
                       In
           WRIT PETITION 1159 OF 2017

 Birla Precision Technologies Limited And Anr        ....Petitioner
              V/S
 Ramesh Vaman Vaidya                              ....Respondent

WITH NOTICE OF MOTION (WRIT PETITION) NO. 100 OF 2018 In WRIT PETITION 1155 OF 2017 Birla Precision Technologies Limited And Anr ....Petitioner V/S Balkrishna Gopal Bhogale ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 141 OF 2018 In WRIT PETITION 1168 OF 2017 Birla Precision Techonolgies Limited And Anr ....Petitioner V/S Yashwant Shankar Surve ....Respondent WITH CHAMBER ORDER LODGING NO. 461 OF 2018 In WRIT PETITION LODGING NO . 481 OF 2017 Birla Precision Technologies Limited And Anr ....Petitioner Page 1/5 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:57:38 ::: V/S Joyaji Ramchandra Tawade (died) Through His ....Respondent Legal Representative Manisha Joyaji Tawade (widow) WITH NOTICE OF MOTION (WRIT PETITION) NO. 116 OF 2018 In WRIT PETITION 1124 OF 2017 Birla Precision Technologies Ltd. And Another ....Petitioner V/S Jaywant Sitaram Vichare ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 132 OF 2018 In WRIT PETITION 1150 OF 2017 Birla Precision Technologies Ltd. And Anr. ....Petitioner V/S Narayan Mulji Waghela ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 115 OF 2018 In WRIT PETITION 1160 OF 2017 Birla Precision Technologies Ltd And Anr ....Petitioner V/S Kesarinath Meghshyam Patil ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 68 OF 2018 In Page 2/5 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:57:38 ::: WRIT PETITION 1154 OF 2017 Birla Precision Technologies Limited And Anr ....Petitioner V/S Yashwant Maniram Patil (died) Through His ....Respondent Legal Represesntative Shailaja Y. Patil And Kalpesh Y Pati WITH NOTICE OF MOTION (WRIT PETITION) NO. 120 OF 2018 In WRIT PETITION 1143 OF 2017 Birla Precision Technologies Ltd. And Anr. ....Petitioner V/S V.k. Nair ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 122 OF 2018 In WRIT PETITION 1123 OF 2017 Birla Precision Technologies Limited And Anr. ....Petitioner V/S Madhukar Bhaskar Patil Through Legal ....Respondent Representatice Vanita Madhukar Bhaskar Patil(widow) WITH NOTICE OF MOTION (WRIT PETITION) NO. 64 OF 2018 In WRIT PETITION 1119 OF 2017 Birla Precision Technologies Limited And Anr ....Petitioner V/S Page 3/5 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:57:38 ::: Mr Digamber Ganpat Gawde ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 67 OF 2018 In WRIT PETITION 1142 OF 2017 Birla Precision Technologies Limited And Anr ....Petitioner V/S Motiram S Kharade (died) Through His Legal ....Respondent Rep Smt Anjana M Kharade Widow (died ) And (1a) (1b) WITH NOTICE OF MOTION (WRIT PETITION) NO. 74 OF 2018 In WRIT PETITION 1130 OF 2017 Birla Precision Technologies Ltd And Anr ....Petitioner V/S Mohanlal Bhagwandas Shirwayya ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 98 OF 2018 In WRIT PETITION 1166 OF 2017 Birla Precision Technologies Ltd. And Anr. ....Petitioner V/S Gangaram Mahadeo Gavas ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 58 OF 2018 In WRIT PETITION 1165 OF 2017 Page 4/5 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:57:38 ::: Birla Precision Technologies Limited ....Petitioner V/S Mr Alex Anthony Dsouza Through His Legal ....Respondent Representative Smt Celine Alex Dsouza CORAM : SMT. S.S. JADHAV, J DATE : 9th October, 2018 P.C. :

Due to paucity of time, the matter is adjourned to 30/10/2018. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim is not granted for a limited period, the said order will remain unaffected.
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