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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(1) in Chhattisgarh Winery Rules, 2013

(1)The licensee shall pay in advance, supervision charges on rate prescribed by the State Government to defray in full or part the expenditure incurred on the salary and other claims of the excise staff posted in winery exclusively for supervision work.