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State of Chattisgarh - Section

Section 11 in Chhattisgarh Winery Rules, 2013

11. Supervision charges payable by the licensee.

(1)The licensee shall pay in advance, supervision charges on rate prescribed by the State Government to defray in full or part the expenditure incurred on the salary and other claims of the excise staff posted in winery exclusively for supervision work.
(2)The supervision charges shall be recovered in the district where winery is situated.