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State of Bihar - Section

Section 6 in Bihar Police Sub-ordinate Services Commission Rules, 2017

6. Power and functions of the commission.

(1)As per Section-8 of the Act, the Commission may select and recommend for appointment to all cadres and posts of Group-C having designated 'Uniform' and prescribed physical ability and efficiency tests as well as such other posts having maximum Grade Pay upto Rs. 4200/- in the different departments under the State Government as mention in the appended Schedule of the Act.
(2)The recommendations of the Commission will be valid for one year with effect from the date of its receipt in the Department. Provided the Commission shall have power to revalidate its recommendation for further one year.