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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(1)As per Section-8 of the Act, the Commission may select and recommend for appointment to all cadres and posts of Group-C having designated 'Uniform' and prescribed physical ability and efficiency tests as well as such other posts having maximum Grade Pay upto Rs. 4200/- in the different departments under the State Government as mention in the appended Schedule of the Act.