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State of Uttar Pradesh - Section

Section 7 in The U.P. Sheera Niyantran Niyamavali, 1974

7. Directions of the Controller for safe preservation of molasses [Sections 5 and 22].

- If the Controller is of the opinion, that any storage tank or any device of fixture thereof, including wall, pipe-line, or drain, cannot adequately safeguard the safe preservation of quality and quantity of molasses produced in the sugar factory he may by order in writing direct the occupier of the factory to take necessary measure including removal of wall, pipe-line or drain to secure safe preservation of the molasses and the occupier shall comply with such direction within the time specified therein.