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State of Haryana - Section

Section 63 in Faridabad Complex Administration Building Rules, 1989

63. Soil pipes and soil ventilating pipes. Sections 43(2), 57(2)(m).

- A soil pipe or a soil ventilation pipe shall be :-
(i)easily accessible throughout its course and adequately protected where necessary from damage;
(ii)of an internal diameter of not less than 100 millimetre;
(iii)circular;
(iv)carried upwards to such a height and in such a manner so as to prevent any nuisance or injury of damages to health arising from the emission of foul air from such pipe, the minimum height being 60 centimetre above the roof top of inaccessible and 1.80 metres in case the roof is accessible.
(v)fitted at the open end with a suitable grating or cover admitting the free passage of air.