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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(iv) in Faridabad Complex Administration Building Rules, 1989

(iv)carried upwards to such a height and in such a manner so as to prevent any nuisance or injury of damages to health arising from the emission of foul air from such pipe, the minimum height being 60 centimetre above the roof top of inaccessible and 1.80 metres in case the roof is accessible.