Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(2)(e) in Tamil Nadu Land Improvement Schemes Act, 1959 (e)retirement of any land from cultivation if its continuance under agriculture is prejudicial to that land or some other land;