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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Land Improvement Schemes Act, 1959

(2)measures to control soil erosion due to water and wind such as the following, namely:-
(a)construction of contour or graded bunds (narrow base terrace), bench terraces bundhis with surplusing arrangement and disposal Outlets arrangements for planting on earthfill surfaces;
(b)levelling of land and improvement of soil by applying appropriate amendments, manures and fertilisers;
(c)adopting appropriate farming or tillage practices such as contour cultivation, strip cultivation, shallow or deep cultivation;
(d)growing up quick maturing leguminous crops during rainy season and growing row crops with appropriate conservation measures; ^
(e)retirement of any land from cultivation if its continuance under agriculture is prejudicial to that land or some other land;
(f)afforestation of degraded forests and non-agricultural lands along with closures and necessary soil conservation practices with a view to promoting improved tree growth, from forests and village woodlots;
(g)development of grasslands and fuel-cum-fodder reserves in wastelands, community lands or Government lands with appropriate soil conservation measures such as contour dykes and check dams;
(h)control or regulation of grazing, felling or lopping of trees or clearing of bushes;
(i)raising of utility tree plants on private lands, community lands or waste^ lands with a view to provide additional supplies of feed fodder as well as vegetables, besides raw-materials for subsidiary industries and income there from such as planting of sisal, cashew nut, sasbania grandiflora, drum stick and amla;
(j)planting and growing of trees, shrubs or grasses for providing shelter belt or wind breaks or other protection purposes;
(k)prevention of breaking up of marginal and sub-marginal lands for cultivation purposes; and
(l)controlling and establishing torrents or choes, landslides and slips roadside and cattle patch erosion, by biological and engineering measures, such as check dams, spurs, retaining walls and revetments;