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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(10)(a) in The Gujarat Ayurved University Act, 1965

(a)have pursued approved courses of study in the University or in an affiliated college unless exempted therefrom in the manner prescribed by the [Statutes, Ordinances, Regulations and Rules] [Substituted for 'Statutes, Ordinances and Rules' by Gujarat No. 30 of 2003, dated 19th September 2003.] and have passed the examinations prescribed by the University, or