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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in Haryana Housing Board Act, 1971

(2)The programme shall contain, -
(i)such particulars of housing schemes which the Board proposes to execute whether in part of whole during the next year as may be prescribed;
(ii)the particulars of any undertaking which the Board propose to organise or execute during the next year for the purpose of the production of building materials; and
(iii)such other particulars as may be prescribed.