Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(2)(ii) in Haryana Housing Board Act, 1971 (ii)the particulars of any undertaking which the Board propose to organise or execute during the next year for the purpose of the production of building materials; and