Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(8) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes (8)A Central Animal Room which can be made use of by all departments under the supervision of the Professor of Pharmacology with separate staff to manage it;
