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State of West Bengal - Section

Section 5 in West Bengal Societies Registration Act, 1961

5. Memorandum of Association.

— (1) The Memorandum shall contain, amongst other things, the following particulars, namely;(a)the name of the association,(b)the address of the registered office of the association,(c)the object of the association,(d)the names of the first members of the Governing Body, and(e)the names, addresses and occupations of the signatories to the memorandum.
(2)After registration a society shall not change the memorandum except in accordance with the provisions of this Act.