Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in West Bengal Societies Registration Act, 1961 (2)After registration a society shall not change the memorandum except in accordance with the provisions of this Act.
