Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(3) in Rules for the Government Tibbi College, Patna (3)The Advisory Committee shall maintain a record of its proceedings and shall forward a copy of them after each meeting to the Governing Body and to Government.
