(1) Without prejudice to the provisions of sub-section (1) of section 21 in regard to the fencing of machines, the further precautions specified in the Schedules annexed hereto shall apply to the machines noted in each Schedule.(2)[ The fencing and other devices for protection shall be so constructed and designed as to render it impossible for any person to pass between the fencing and a moving part of the machinery while it is in motion] [Substituted by No. 1 dated 24.3.1979.].[Schedule-I] [Substituted by No. 4, dated 8.1.1991 [25-6-1992]]Textile Machinery except Machinery used in Jute Mills.
