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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2) in Rajasthan Factories Rules, 1951

(2)[ The fencing and other devices for protection shall be so constructed and designed as to render it impossible for any person to pass between the fencing and a moving part of the machinery while it is in motion] [Substituted by No. 1 dated 24.3.1979.].[Schedule-I] [Substituted by No. 4, dated 8.1.1991 [25-6-1992]]Textile Machinery except Machinery used in Jute Mills.