Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(2)(a) in Srinagar and Jammu Cluster Universities Act, 2016 (a)two persons not connected with the Cluster University or any College of that Cluster University to be nominated by the University Council ;