Section 12(2) in Srinagar and Jammu Cluster Universities Act, 2016
(2)The Committee referred to in sub-section (1) shall consist of three persons, namely :-(a)two persons not connected with the Cluster University or any College of that Cluster University to be nominated by the University Council ;(b)a third person not connected with the Cluster University or any College of that Cluster University to be nominated by the Chancellor, who shall also be the Chairman of the Committee.
