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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(2)Whenever Flags are authorised to be flown as above star plates be displayed in addition to the Flags. On other occasion, when officers are not entitled to fly Flags but are travelling in uniform in Government or private cars, they may display star plates only.