Section 58(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 58(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)unless provided otherwise by this Act or prevented by reasonable cause -

(i)to convene and preside at all meetings of the Zila Panchayat and of such of its committees as may be prescribed in this behalf;

(ii)otherwise to control in accordance with any regulation made in this behalf the transaction of business at all meetings of the Zila Panchayat;