Section 58 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
58. Duties of Adhyaksha.
- It shall be the duty of Adhyaksha -(a)unless provided otherwise by this Act or prevented by reasonable cause -(i)to convene and preside at all meetings of the Zila Panchayat and of such of its committees as may be prescribed in this behalf;(ii)otherwise to control in accordance with any regulation made in this behalf the transaction of business at all meetings of the Zila Panchayat;(b)to watch over the financial and superintend the executive administration of the Zila Panchayat, and bring to the notice of the Zila Panchayat any defect therein; and(c)to perform such other duties as are required of or imposed on him under this Act or the rules made thereunder or any other law for the time being in force.
