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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(8) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(8)to arrange for periodical medical examination of students and to ensure medical assistance to them and organise and supervise dispensaries attached to constituent colleges of the University and other institutions;