Section 68 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
68. Powers and duties of Director of Students' Welfare.
- In addition to the powers conferred and duties imposed by sub-section (2) of section 26, the Director of Student's Welfare shall exercise the following powers and perform the following duties, namely :-(1)to make arrangements for the housing and messing of students, in close coordination with the Associate Deans of the respective colleges/institutions;(2)to direct a programme for student counselling;(3)to arrange for part time/employment of students in accordance with the schemes approved by the Vice-Chancellor;(4)to assist in the placement of graduate and post graduate students of the University;(5)to obtain travel facilities for students and academic staff members, for holidays, study tours and sports events;(6)to exercise general control and supervision over the physical education programmes and other co-curricular activities of the students, such as NCC and NSS;(7)to co-ordinate matters regarding grant of scholarships, awards and freeships to students;(8)to arrange for periodical medical examination of students and to ensure medical assistance to them and organise and supervise dispensaries attached to constituent colleges of the University and other institutions;(9)to organise co-operative consumers' societies, canteens and banks for the welfare of students and University employees;(10)to maintain play grounds of Colleges/Institutions through Sports Officers/Physical Training Instructors;(11)to perform such other duties as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.
