Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(x) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(x)the trade allowance which may be made or received by any person in any transaction in the notified agricultural produce in a market yard;