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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of West Bengal - Subsection

Section 23A(2)(d) in The Kalyani University Act, 1981

(d)five Teachers participating in post-graduate teaching in the subject or subjects concerned, one each from each Faculty Council for postgraduate studies concerned, elected by the members of the Faculty Councils for post-graduate studies concerned from amongst themselves;