Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(b) in Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968 (b)"Factory" means the Sugar Factory at Aska operating under the Aska Co-operative Sugar Industries Ltd.
