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State of Odisha - Section

Section 2 in Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968

2. Definitions.

- In this Order, unless there is anything repugnant in the subject or context -
(a)"Block" means Community Development Block.
(b)"Factory" means the Sugar Factory at Aska operating under the Aska Co-operative Sugar Industries Ltd.
(c)"Government" means the Government of Orissa;
(d)"Licence" means a licence granted by the Government under the provisions of the Order.
(e)"Reserved area" means area comprising of Revenue Village or Villages where sugarcane in grown as declared in Clause 3.
(f)"Schedule" means Scheduled appended to this Order.