Nic vs . Debo & Ors. A/W Connected Matter on 2 March, 2023

[Cites 1, Cited by 6]

NIC Vs. Debo & Ors. a/w connected matter FAOs No. 26 & 27/2013 .

FAO No. 26/2013

02.03.2023 Present: Mr. Ravi Patiyal, Advocate, vice Dr. Lalit K. Sharma, Advocate, for the appellant.

Mr. Parveen Chauhan, Advocate, for respondents No. 1 to 4.

Mr. Ashok K. Verma, Advocate, for respondent No. 5.

FAO No. 27/2013

Mr. Ravi Patiyal, Advocate, vice Dr. Lalit K. Sharma, Advocate, for the appellant.

Mr. Parveen Chauhan, Advocate, for respondents No. 1 & 2.

Mr. Ashok K. Verma, Advocate, for respondent No. 3.

At the request of learned vice counsel for the appellants, list after two weeks.

( Sushil Kukreja ) Judge 2nd March, 2023 (raman) ::: Downloaded on - 03/03/2023 20:32:38 :::CIS

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