Himachal Pradesh High Court
Nic vs . Debo & Others And Connected Matter on 11 November, 2022
Author: Sabina
Bench: Sabina
NIC Vs. Debo & Others and connected matter .
FAO No.26 & 27 of 2013 FAO No.26 of 2013 11.11.2022 Present: Dr. Lalit Kumar Sharma, Advocate for the appellants.
Mr. Sohail Khan, Advocate on behalf of Mr. Praveen Chauhan, Advocate for respondents No.1 to 4.
None for respondent No.5. FAO No.27 of 2013.
Dr. Lalit Kumar Sharma, Advocate for the appellants.
Mr. Sohail Khan, Advocate on behalf of Mr. Praveen Chauhan, Advocate for respondents No.1 & 2.
None for respondent No.3.
None has appeared on behalf of respondent No.5 in FAO No. 26 of 2013 and respondent No.3 in FAO No.27 of 2013.
List again on 26th December, 2022.
(Sabina) Judge November 11, 2022 (ps) ::: Downloaded on - 11/11/2022 20:33:18 :::CIS