Himachal Pradesh High Court
Vijay Kumar vs . Hpsebl And Another on 28 March, 2022
Bench: Sabina, Satyen Vaidya
Vijay Kumar vs. HPSEBL and another .
CWP No. 1750 of 2022 28.03.2022 Present: Mr. Adarsh K. Vashista, Advocate for the petitioner.
Mr. Vikrant Thakur, Advocate for the respondents.
CWP No. 1750 of 2022 & CMP No. 3108 of 2022 Notice. Mr. Vikrant Thakur, learned counsel accepts notice on behalf of the respondents and seeks time to file reply.
List again on 20th May, 2022 ( Sabina ) Judge March 28, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 28/03/2022 20:12:35 :::CIS