Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Vijay Kumar vs . Hpsebl And Another on 28 March, 2022

Bench: Sabina, Satyen Vaidya

Vijay Kumar vs. HPSEBL and another .

CWP No. 1750 of 2022 28.03.2022 Present: Mr. Adarsh K. Vashista, Advocate for the petitioner.

Mr. Vikrant Thakur, Advocate for the respondents.

CWP No. 1750 of 2022 & CMP No. 3108 of 2022 Notice. Mr. Vikrant Thakur, learned counsel accepts notice on behalf of the respondents and seeks time to file reply.

List again on 20th May, 2022 ( Sabina ) Judge March 28, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 28/03/2022 20:12:35 :::CIS