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[Cites 0, Cited by 0] [Section 526(2)] [Section 526] [Entire Act]

State of Jharkhand - Subsection

Section 526(2)(ii) in Jharkhand Municipal Act, 2011

(ii)to assist the Municipal Commissioner or the Executive Officer or any other officer or other employee of the municipality requiring his aid for the lawful exercise of any power vested in the municipality or the Municipal Commissioner or the Executive Officer or such other officer or other employee under this Act or the rules or the regulations made thereunder.