Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 523] [Entire Act] State of Jharkhand - Subsection Section 523(iii) in Bihar Education Code, 1961 (iii)That a retaining fee is paid to a-qualified doctor provided that there is one within two miles of the school.
