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State of Jharkhand - Section

Section 523 in Bihar Education Code, 1961

523. Conditions for Grants to Hostels of aided Schools.

- The conditions on which recurring grants are given to the hostels of aided schools are as follows:-
(i)That the departmental regulations as to the floor space required for each pupil (see Chapter VIII) are strictly observed.
(ii)That Superintendents and Assistant Superintendents are appointed and are paid allowances on the following scales :-
Number of boarders. Allowance for Superintendent. Allowance for Assistant Superintendent.
  Rs. Rs.
20 boys or less .. *15 ..
21-30 boys .. .. 20 ..
31-40 boys .. .. 25 10
41-50 boys .. .. 30 15
51-75 boys .. .. 40 20
76-100 boys .. .. 50 25
Above 100 boys .. 60 30
* Now see new scale of pay.
(iii)That a retaining fee is paid to a-qualified doctor provided that there is one within two miles of the school.
(iv)That a room rent of not less than 50 Paise in a primary school, Re 1 in a middle school [Rs. 1.50] [Now see new scale of pay.] in a High/Higher Secondary including Sarvodaya High Schools is charged to each boarder the number of exceptions being made in no case exceeding 5 per cent.
Note. - Rules (ii) and (iii) may be waived by the Regional Deputy Director ol Education in the case of Mission hostels where efficient superintendence and medical care are provided by the missionaries themselves. Rule (iv) does not apply in the case of hostels specially reserved for girls, aborigines, or orphans.(D. P. I.'s circular no. 18, dated the 29th April, 1913.)