Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995 (1)The proceedings of each meeting showing, inter alia, the names of the members present thereat shall be forwarded to each member of the District Committee, as soon as possible.
