Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(a) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(a)one person as the member of the Board from the traders and commission agents of all marketing committees.