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NCT Delhi - Section

Section 9 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

9. Number of votes for each elector.

- Subject to the provisions of the Act, every elector of respective constituency shall have right to elect:-
(a)one person as the member of the Board from the traders and commission agents of all marketing committees.
(b)
(i)two persons as members of marketing committee of national importance from the traders and commission agents of marketing committees of national importance.
(ii)one person as member of marketing committee of national importance from the traders and commission agents of all marketing committees.
(c)two persons as the member of marketing committee from traders and commission agents constituency of concerned marketing committee.
(d)One person as the member of marketing committee from weighmen and measurers constituency of concerned marketing committee.
Explanation: - For the purpose of election of members of the Board, and the national importance committee all the licensed traders and commission agent of all the marketing committee shall constitute one constituency respectively.