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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(1)The candidate of diploma/post, diploma/post graduate diploma course shall be allowed to keep term with Back Paper provided that he/she fails in not more than two requirements of theory and/or practical.